Sri Ram Alias Bhikham Singh vs Chairman Cum Managing Director ...
2015 Latest Caselaw 5698 ALL

Citation : 2015 Latest Caselaw 5698 ALL
Judgement Date : 23 December, 2015

Allahabad High Court

Sri Ram Alias Bhikham Singh vs Chairman Cum Managing Director ... on 23 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3183 of 2010
 

 
Petitioner :- Sri Ram Alias Bhikham Singh
 
Respondent :- Chairman Cum Managing Director U.P. Power Corporation Ltd.
 
Counsel for Petitioner :- Ashutosh Bajpai,Vikash Kumar Agarwal
 
Counsel for Respondent :- S.S.Asthana,B N Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 7962 (S/S) of 2010 :Sri Ram alias Bhikham Singh Vs. Chairman-cum-Managing Director, Uttar Pradesh Power Corporation Ltd. and others.

Order Date :- 23.12.2015

Ajit/-

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