Raju Alias Raj Kumar Balmiki vs State Of U.P. And 3 Others
2015 Latest Caselaw 5682 ALL

Citation : 2015 Latest Caselaw 5682 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Raju Alias Raj Kumar Balmiki vs State Of U.P. And 3 Others on 22 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 58445 of 2015
 

 
Petitioner :- Raju Alias Raj Kumar Balmiki
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- I.K. Chaturvedi,Awadhesh Kr. Shukla
 
Counsel for Respondent :- Govt.Advocate,A.S.G.I.(2015/2248),Pawan Kumar Srivastava
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the petitioner, learned A.G.A. for the State of U.P. and Shri Pawan Kumar Srivastava, learned counsel for respondent no.2 Union of India.

Counter affidavit filed today in the Court on behalf of respondent no.2 is taken on record.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List this matter on 8.1.2016.

Order Date :- 22.12.2015

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