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Yogesh Kumar Gupta And 3 Ors. vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5679 ALL

Citation : 2015 Latest Caselaw 5679 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Yogesh Kumar Gupta And 3 Ors. vs State Of U.P. And 2 Ors. on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14292 of 2015
 

 
Petitioner :- Yogesh Kumar Gupta And 3 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Ratnesh Nandan Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri Ratnesh Nandan Singh, learned counsel for the petitioners.

List this case in the next cause list.

Order Date :- 22.12.2015

RU

 

 

 
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