Citation : 2015 Latest Caselaw 5678 ALL
Judgement Date : 22 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 10010 of 2015 Petitioner :- Rahul Kumar Chauhan Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- S.K. Dubey Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over for the day on the illness slip of Shri S.K.Dubey, learned counsel for the petitioner.
List this matter in the next cause list.
Order Date :- 22.12.2015
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