Brijraj Sharma vs State Of U.P. And 2 Others
2015 Latest Caselaw 5676 ALL

Citation : 2015 Latest Caselaw 5676 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Brijraj Sharma vs State Of U.P. And 2 Others on 22 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15159 of 2015
 

 
Petitioner :- Brijraj Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bidhan Chandra Rai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for the respondents prays for and is allowed three weeks' further time to file counter affidavit.

List this case on 19.1.2016.

Order Date :- 22.12.2015

Download the LatestLaws.com Mobile App