Citation : 2015 Latest Caselaw 5675 ALL
Judgement Date : 22 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11517 of 2015 Applicant :- Qayyum Khan Opposite Party :- State Of U.P. Counsel for Applicant :- Nitin Rastogi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 22.12.2015
A.
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