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Khalid And 2 Ors vs State Of U.P. And 16 Ors
2015 Latest Caselaw 5674 ALL

Citation : 2015 Latest Caselaw 5674 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Khalid And 2 Ors vs State Of U.P. And 16 Ors on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9938 of 2015
 

 
Petitioner :- Khalid And 2 Ors
 
Respondent :- State Of U.P. And 16 Ors
 
Counsel for Petitioner :- Rajesh Rai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

In view of office report dated 14.12.2015 the service on respondent nos. 8 to 17 is deemed to be sufficient. 

Learned A.G.A. has stated that he has filed a counter affidavit in the Registry on 22.5.2015 which is not on record.

Office is directed to trace out the  counter affidavit and place it on record.

List this case in the next cause list.

Order Date :- 22.12.2015

RU

 

 

 
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