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Banshi Yadav vs State Of U.P.
2015 Latest Caselaw 5669 ALL

Citation : 2015 Latest Caselaw 5669 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Banshi Yadav vs State Of U.P. on 22 December, 2015
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 45104 of 2015
 

 
Applicant :- Banshi Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant, put up on 06.01.2016 as fresh before the appropriate Bench.

Order Date :- 22.12.2015

M/A.

 

 

 
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