Dharmendra And 6 Ors. vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 5667 ALL

Citation : 2015 Latest Caselaw 5667 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Dharmendra And 6 Ors. vs State Of U.P. And 2 Ors. on 22 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12942 of 2015
 

 
Petitioner :- Dharmendra And 6 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- H.C. Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri H.C. Dubey, learned counsel for the petitioners.

List this case in the next cause list.

Order Date :- 22.12.2015

Download the LatestLaws.com Mobile App