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Sahuzaman vs State Of U.P. And 3 Others
2015 Latest Caselaw 5666 ALL

Citation : 2015 Latest Caselaw 5666 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Sahuzaman vs State Of U.P. And 3 Others on 22 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 55976 of 2015
 

 
Petitioner :- Sahuzaman
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajeev Sawhney
 
Counsel for Respondent :- Govt.Advocate,Deeak Mishra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Rejoinder affidavit to the counter affidavit of respondent no.2 filed today in the Court by learned counsel for the petitioner is taken on record.

Pleadings have been exchanged between the parties.

List this matter for final disposal on 8.1.2016.

Order Date :- 22.12.2015

RU

 

 

 
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