Surendra Maurya vs State Of U.P.
2015 Latest Caselaw 5662 ALL

Citation : 2015 Latest Caselaw 5662 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Surendra Maurya vs State Of U.P. on 22 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6942 of 2015
 

 
Applicant :- Surendra Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vishwa Nath Singh
 
Counsel for Opposite Party :- Govt.Advocate,M.K. Dixit
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list this case in the 2nd week of January, 2016 peremptorily.

Order Date :- 22.12.2015

Jitendra

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