Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Praveen Kumar vs The State Of U.P.
2015 Latest Caselaw 5659 ALL

Citation : 2015 Latest Caselaw 5659 ALL
Judgement Date : 22 December, 2015

Allahabad High Court
Praveen Kumar vs The State Of U.P. on 22 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9007 of 2015
 

 
Applicant :- Praveen Kumar
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is grant 10 days further time to file counter affidavit.

List thereafter.

Order Date :- 22.12.2015

Jitendra

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter