Anil Kumar Gupta vs State Of U.P. And 5 Others
2015 Latest Caselaw 5658 ALL

Citation : 2015 Latest Caselaw 5658 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Anil Kumar Gupta vs State Of U.P. And 5 Others on 22 December, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 68535 of 2015
 

 
Petitioner :- Anil Kumar Gupta
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sudhir Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Tiwari
 

 
Hon'ble Ashwani Kumar Mishra,J.

List of fresh cases have been revised.

Despite repeated calls, none appears for the petitioner to press the writ petition.

The writ petition is dismissed for want of prosecution.

Order Date :- 22.12.2015

Sumaira

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