Irshad Ahmad @ Ishaq vs State Of U.P.
2015 Latest Caselaw 5651 ALL

Citation : 2015 Latest Caselaw 5651 ALL
Judgement Date : 22 December, 2015

Allahabad High Court

Irshad Ahmad @ Ishaq vs State Of U.P. on 22 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8916 of 2015
 

 
Applicant :- Irshad Ahmad @ Ishaq
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Sahu
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. states that the counter affidavit is under preparation. He prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 22.12.2015

Jitendra

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