Deepak vs State Of U.P.
2015 Latest Caselaw 5634 ALL

Citation : 2015 Latest Caselaw 5634 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Deepak vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11488 of 2015
 

 
Applicant :- Deepak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Qazi Sabihur Rahman,Rajesh Mishra,Rakesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 21.12.2015

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