Sahej Ram vs State Of U.P.
2015 Latest Caselaw 5633 ALL

Citation : 2015 Latest Caselaw 5633 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Sahej Ram vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11250 of 2015
 

 
Applicant :- Sahej Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Misra
 
Counsel for Opposite Party :- Govt. Advocate,Atul Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Sri Atul Kumar Yadav, learned counsel for the complainant has sent his illness slip while learned counsel for the applicant and learned A.G.A. are present.

List peremptorily in the next cause list.

Order Date :- 21.12.2015

Jitendra

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