Bhannu vs State Of U.P.
2015 Latest Caselaw 5631 ALL

Citation : 2015 Latest Caselaw 5631 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Bhannu vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9037 of 2014
 

 
Applicant :- Bhannu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satendra Singh Rana,Dhananjay Kr. Singh,Sunil Kumar Singh,Vivek Kumar Divedi
 
Counsel for Opposite Party :- Govt. Advocate,Vishun Narain
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the 2nd week of January, 2016.

Order Date :- 21.12.2015

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