Raju Verma vs State Of U.P.
2015 Latest Caselaw 5628 ALL

Citation : 2015 Latest Caselaw 5628 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Raju Verma vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11461 of 2015
 

 
Applicant :- Raju Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kr. Chaudhary,Om Prakash Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 21.12.2015

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