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Shiv Gopal vs State Of U.P.
2015 Latest Caselaw 5624 ALL

Citation : 2015 Latest Caselaw 5624 ALL
Judgement Date : 21 December, 2015

Allahabad High Court
Shiv Gopal vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 3758 of 2013
 

 
Applicant :- Shiv Gopal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.N. Pandey,Anil Singh,Dhirendra Chaturvedi,Maneesh Kumar,R.P. Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted three weeks' time to file supplementary affidavit annexing the certified copy of the statement of the witness P.W. 3 Ram Khilawan.

List thereafter.

Order Date :- 21.12.2015

A.

 

 

 
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