Veer Singh And 6 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 5623 ALL

Citation : 2015 Latest Caselaw 5623 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Veer Singh And 6 Others vs State Of U.P. And 3 Others on 21 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 29825 of 2015
 

 
Petitioner :- Veer Singh And 6 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadhesh Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Put up on 22.12.2015 alongwith the record of Civil Misc. Writ Petition No.13284 of 2002.

Order Date :- 21.12.2015

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