Smt.Suman Chaubey Thru Her ... vs State Of U.P.Thru Secy.Home ...
2015 Latest Caselaw 5621 ALL

Citation : 2015 Latest Caselaw 5621 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Smt.Suman Chaubey Thru Her ... vs State Of U.P.Thru Secy.Home ... on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 303 of 2015
 

 
Petitioner :- Smt.Suman Chaubey Thru Her Husband Sri Jitendra Pd.Chaubey
 
Respondent :- State Of U.P.Thru Secy.Home Deptt.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Anurag Pathak
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further 15 days time to comply with the order dated 08.10.2015 passed by this Court.

List on 19.01.2016.

Order Date :- 21.12.2015

Jitendra

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