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Irshad Ahmad @ Babloo Jogi vs State Of U.P.
2015 Latest Caselaw 5620 ALL

Citation : 2015 Latest Caselaw 5620 ALL
Judgement Date : 21 December, 2015

Allahabad High Court
Irshad Ahmad @ Babloo Jogi vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10801 of 2015
 

 
Applicant :- Irshad Ahmad @ Babloo Jogi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Prasa Mishra,Ashutosh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Saurabh Chandra
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of complainant be taken on record.

Learned A.G.A. States that the counter affidavit is under preparation. He prays for and is granted further one week time to file counter affidavit.

List thereafter.

Order Date :- 21.12.2015

Jitendra

 

 

 
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