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Narendra Bahadur Singh And ... vs State Of U.P.
2015 Latest Caselaw 5619 ALL

Citation : 2015 Latest Caselaw 5619 ALL
Judgement Date : 21 December, 2015

Allahabad High Court
Narendra Bahadur Singh And ... vs State Of U.P. on 21 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10436 of 2015
 

 
Applicant :- Narendra Bahadur Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anuj Pandey,Shiv Ganesh Singh
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant and learned A.G.A. Prays for and is granted further 10 days time and no more to file counter affidavit.

List on 13.01.2016.

Order Date :- 21.12.2015

Jitendra

 

 

 
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