Nekpal vs State Of U.P.
2015 Latest Caselaw 5618 ALL

Citation : 2015 Latest Caselaw 5618 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Nekpal vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10720 of 2015
 

 
Applicant :- Nekpal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 21.12.2015

Jitendra

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