Shakuntala vs State Of U.P.
2015 Latest Caselaw 5617 ALL

Citation : 2015 Latest Caselaw 5617 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Shakuntala vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8802 of 2015
 

 
Applicant :- Shakuntala
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalji Prasad Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Pradeep Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit. In the meantime complainant may also file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List on 20.01.2016.

Order Date :- 21.12.2015

Jitendra

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