Shiv Shankar Kashyap vs State Of U.P.
2015 Latest Caselaw 5613 ALL

Citation : 2015 Latest Caselaw 5613 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Shiv Shankar Kashyap vs State Of U.P. on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10483 of 2015
 

 
Applicant :- Shiv Shankar Kashyap
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sachin Srivastava,Binod Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. states that counter affidavit on behalf of State has been filed on 04.12.2015 in the registry. Office is directed to trace out the same and place on record. In the meantime applicant may also file rejoinder affidavit if any.

List on 06.01.2016.

Order Date :- 21.12.2015

Jitendra

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