Citation : 2015 Latest Caselaw 5612 ALL
Judgement Date : 21 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9939 of 2015 Applicant :- Banshidhar Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kr. Chaudhary Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit.
List on 15.01.2016.
Order Date :- 21.12.2015
Jitendra
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