Km. Katyayani Tripathi (Detenu ) ... vs Senior Superintendent Of Police ...
2015 Latest Caselaw 5610 ALL

Citation : 2015 Latest Caselaw 5610 ALL
Judgement Date : 21 December, 2015

Allahabad High Court

Km. Katyayani Tripathi (Detenu ) ... vs Senior Superintendent Of Police ... on 21 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 240 of 2015
 

 
Petitioner :- Km. Katyayani Tripathi (Detenu ) And Anr.
 
Respondent :- Senior Superintendent Of Police Lucknow And Ors.
 
Counsel for Petitioner :- A.P.Shukla
 
Counsel for Respondent :- Govt.Advocate,Akhand Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri A.P. Shukla, learned counsel for the petitioner is on sanctioned leave upto 04.01.2016.

List thereafter.

Order Date :- 21.12.2015

Jitendra

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