Awadhesh Pratap Singh ... vs State Of U.P.Thru Secy.Food & ...
2015 Latest Caselaw 5587 ALL

Citation : 2015 Latest Caselaw 5587 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Awadhesh Pratap Singh ... vs State Of U.P.Thru Secy.Food & ... on 18 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 552 of 2015
 

 
Petitioner :- Awadhesh Pratap Singh 4817(S/S)2010
 
Respondent :- State Of U.P.Thru Secy.Food & Civil Supplies Lko.& Anr.
 
Counsel for Petitioner :- Shyam Kumar Rai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel for the applicant, list in the month of January,2016

Order Date :- 18.12.2015

MH/-

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