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Raj Kumar And Anr vs District Inspector Of Schools ...
2015 Latest Caselaw 5586 ALL

Citation : 2015 Latest Caselaw 5586 ALL
Judgement Date : 18 December, 2015

Allahabad High Court
Raj Kumar And Anr vs District Inspector Of Schools ... on 18 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7675 of 2005
 

 
Petitioner :- Raj Kumar And Anr
 
Respondent :- District Inspector Of Schools Sultanpur & Anr
 
Counsel for Petitioner :- Mahendra Singh Rathore,Aatraya Tripathi,Rajan Singh,Ramesh Pandey,Vinay Mishra
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Standing Counsel, put up on 23.12.2015.

Order Date :- 18.12.2015

MH/-

 

 

 
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