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Harsh Kumar Thru Father Shri Ravi ... vs Smt.Vimlesh And Ors.
2015 Latest Caselaw 5584 ALL

Citation : 2015 Latest Caselaw 5584 ALL
Judgement Date : 18 December, 2015

Allahabad High Court
Harsh Kumar Thru Father Shri Ravi ... vs Smt.Vimlesh And Ors. on 18 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 409 of 2015
 

 
Petitioner :- Harsh Kumar Thru Father Shri Ravi Kumar And Another
 
Respondent :- Smt.Vimlesh And Ors.
 
Counsel for Petitioner :- Samrendra N.Pandey,Himanshu Raghave
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite parties no. 3 and 4.

Issue notice to the opposite parties no. 1 and 2 returnable at an early date.

List on 27.1.2016.

Order Date :- 18.12.2015

A.

 

 

 
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