Ram Lakhan vs The State Of U.P.
2015 Latest Caselaw 5583 ALL

Citation : 2015 Latest Caselaw 5583 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Ram Lakhan vs The State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4540 of 2014
 

 
Applicant :- Ram Lakhan
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Badri Prasad Singh,Ayodhya Prasad Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Ajeet Kumar Singh,Devendra Pratap
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.

List in second week of January, 2016.

Order Date :- 18.12.2015

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