Mukund Kumar Misra vs State Of U.P. Through Secy. Rural ...
2015 Latest Caselaw 5581 ALL

Citation : 2015 Latest Caselaw 5581 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Mukund Kumar Misra vs State Of U.P. Through Secy. Rural ... on 18 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4245 of 2003
 

 
Petitioner :- Mukund Kumar Misra
 
Respondent :- State Of U.P. Through Secy. Rural Engineering Services And
 
Counsel for Petitioner :- Anwar Ashfaq
 
Counsel for Respondent :- C.S.C.,R.K. Srivastava,Rajnish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Anwar Ashfaq, the case is adjourned.

List after a month.

Order Date :- 18.12.2015

MH/-

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