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Manohar Lal vs State Of U.P.
2015 Latest Caselaw 5580 ALL

Citation : 2015 Latest Caselaw 5580 ALL
Judgement Date : 18 December, 2015

Allahabad High Court
Manohar Lal vs State Of U.P. on 18 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4316 of 2014
 

 
Applicant :- Manohar Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalu Prasad Bhatt,Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further one week time to file counter affidavit.

List thereafter.

Order Date :- 18.12.2015

A.

 

 

 
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