Citation : 2015 Latest Caselaw 5578 ALL
Judgement Date : 18 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11123 of 2015 Applicant :- Dheeraj @ Dheeraj Kashyap Opposite Party :- The State Of U.P. Counsel for Applicant :- Rakesh Singh Parihar,Ajai Kishore Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, put up in the first week of January, 2016 as fresh.
Order Date :- 18.12.2015
A.
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