Chhotu @ Samiuddin vs State Of U.P.
2015 Latest Caselaw 5577 ALL

Citation : 2015 Latest Caselaw 5577 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Chhotu @ Samiuddin vs State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11420 of 2015
 

 
Applicant :- Chhotu @ Samiuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rehan Ahmad Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A put up on 6.1.2016 as fresh case.

In the meantime learned A.G.A may seek instruction.

Order Date :- 18.12.2015

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