Putti Lal vs State Of U.P.Through ...
2015 Latest Caselaw 5576 ALL

Citation : 2015 Latest Caselaw 5576 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Putti Lal vs State Of U.P.Through ... on 18 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5804 of 2003
 

 
Petitioner :- Putti Lal
 
Respondent :- State Of U.P.Through Distt.Magistrate And 2 Ors
 
Counsel for Petitioner :- V.K.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request made on behalf of Counsel for the petitioner.

List after one month.

Order Date :- 18.12.2015

MH/-

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