Citation : 2015 Latest Caselaw 5574 ALL
Judgement Date : 18 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 410 of 2015 Petitioner :- Smt. Simpal Thru Her Husband Krishna Kumar Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors. Counsel for Petitioner :- Anil Kumar Mishra Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A has accepted notice on behalf of the opposite parties no. 1 to 3.
Issue notice to the opposite parties no. 4 and 5.
List after service of notice upon the opposite parties no. 4 and 5.
Order Date :- 18.12.2015
A.
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