Citation : 2015 Latest Caselaw 5571 ALL
Judgement Date : 18 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11413 of 2015 Applicant :- Amrat Lal @ Pappoo Opposite Party :- State Of U.P. Counsel for Applicant :- Devendra Pratap Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri B. P. Nigam, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 15.1.2016.
Order Date :- 18.12.2015
A.
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