Savitri Devi Thru Her Father Ram ... vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 5570 ALL

Citation : 2015 Latest Caselaw 5570 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Savitri Devi Thru Her Father Ram ... vs State Of U.P.Thru Prin.Secy.Home ... on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 411 of 2015
 

 
Petitioner :- Savitri Devi Thru Her Father Ram Sagar
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Dilip Kumar Verma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted ten days time to seek instruction.

List on 11.1.2016 as fresh case.

Order Date :- 18.12.2015

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