Pawan Kumar vs State Of U.P.
2015 Latest Caselaw 5566 ALL

Citation : 2015 Latest Caselaw 5566 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Pawan Kumar vs State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10707 of 2015
 

 
Applicant :- Pawan Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 18.12.2015

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