Smt. Sunita vs State Of U.P.
2015 Latest Caselaw 5565 ALL

Citation : 2015 Latest Caselaw 5565 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Smt. Sunita vs State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11415 of 2015
 

 
Applicant :- Smt. Sunita
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Kumar,Nisha Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 25.1.2016.

Order Date :- 18.12.2015

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