Rajesh Tiwari (Second Bail) vs State Of U.P.
2015 Latest Caselaw 5562 ALL

Citation : 2015 Latest Caselaw 5562 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Rajesh Tiwari (Second Bail) vs State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2903 of 2014
 

 
Applicant :- Rajesh Tiwari (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalu Prasad Bhatt
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after three weeks.

Order Date :- 18.12.2015

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