Vishal Yadav vs State Of U.P.
2015 Latest Caselaw 5561 ALL

Citation : 2015 Latest Caselaw 5561 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Vishal Yadav vs State Of U.P. on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10708 of 2015
 

 
Applicant :- Vishal Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Syed Nayab Raza,Rajesh Kumar Vishwakarma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A submits that the counter affidavit is under preparation. He prays for and is granted further one week time to file counter affidavit.

List thereafter.

Order Date :- 18.12.2015

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