Smt.Jyoti Modanwal Thru Husband ... vs State Of U.P.Thru Senior ...
2015 Latest Caselaw 5560 ALL

Citation : 2015 Latest Caselaw 5560 ALL
Judgement Date : 18 December, 2015

Allahabad High Court

Smt.Jyoti Modanwal Thru Husband ... vs State Of U.P.Thru Senior ... on 18 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 412 of 2015
 

 
Petitioner :- Smt.Jyoti Modanwal Thru Husband Ankit Kesarwani
 
Respondent :- State Of U.P.Thru Senior Superintendent Of Police & Anr.
 
Counsel for Petitioner :- H.S.Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted one week time to file supplementary affidavit annexing the certain document with regard to the marriage of the detenue.

Put up on 7.1.2016 as fresh case.

Order Date :- 18.12.2015

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