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Smt.Mridula Pandey vs State Of U.P. Through Secy.Basic ...
2015 Latest Caselaw 5545 ALL

Citation : 2015 Latest Caselaw 5545 ALL
Judgement Date : 17 December, 2015

Allahabad High Court
Smt.Mridula Pandey vs State Of U.P. Through Secy.Basic ... on 17 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5808 of 2010
 

 
Petitioner :- Smt.Mridula Pandey
 
Respondent :- State Of U.P. Through Secy.Basic Edu.Govt.Of U.P.Lucknow
 
Counsel for Petitioner :- Sanjay Misra,Ajay Kishore Pandey,Rajeev Narayan Pandey
 
Counsel for Respondent :- C.S.C.,Ajai Pratap Singh,Ajay Kumar,D.P.S. Chauhan,Deepak Srivastava,Narendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Narendra Singh, Counsel for the opposite party no.5 and 6, put up this matter tomorrow.

Order Date :- 17.12.2015

MH/-

 

 

 
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