Smt. Arti Yadav Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 5544 ALL

Citation : 2015 Latest Caselaw 5544 ALL
Judgement Date : 17 December, 2015

Allahabad High Court

Smt. Arti Yadav Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ... on 17 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 404 of 2015
 

 
Petitioner :- Smt. Arti Yadav Thru Her Husband Kamlesh Yadav
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Petitioner :- Amrendra Singh Somvanshi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite parties no. 1 to 3.

Issue notice to the opposite party no.4 returnable at an early date.

Steps be taken within one week.

List on 18.1.2016.

Order Date :- 17.12.2015

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