Rajesh Yadav And Others vs The State Of U.P.
2015 Latest Caselaw 5543 ALL

Citation : 2015 Latest Caselaw 5543 ALL
Judgement Date : 17 December, 2015

Allahabad High Court

Rajesh Yadav And Others vs The State Of U.P. on 17 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8115 of 2015
 

 
Applicant :- Rajesh Yadav And Others
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Syed Ajaz Haider Rizvi,Sultan Hasan Ibrahim
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kr. Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Yugal Kishor Tripathi, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week and no more time to file counter affidavit.

List on 13.1.2016.

Order Date :- 17.12.2015

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