Citation : 2015 Latest Caselaw 5538 ALL
Judgement Date : 17 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11356 of 2015 Applicant :- Ramnath And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Vishwesh Pratap Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 25.1.2016.
Order Date :- 17.12.2015
A.
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