Vinod Kumar (Lodhi) vs State Of U.P.Through Principal ...
2015 Latest Caselaw 5527 ALL

Citation : 2015 Latest Caselaw 5527 ALL
Judgement Date : 17 December, 2015

Allahabad High Court

Vinod Kumar (Lodhi) vs State Of U.P.Through Principal ... on 17 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5173 of 2014
 

 
Applicant :- Vinod Kumar (Lodhi)
 
Opposite Party :- State Of U.P.Through Principal Secretary Home,Civil Sectt,
 
Counsel for Applicant :- Bhoj Raj Singh,Ashish Raman Mishra,Vivek Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Ajay Kumar,Pramod Kumar,Satish Chandra
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in third week of January, 2016.

Order Date :- 17.12.2015

Download the LatestLaws.com Mobile App